DISPOSED
Case Status - CRIMINAL MISC. BAIL APPLICATION ( BAIL )-[13198/2023]
Generated on : 08-06-2025 at 09:31:03 amFiling No. | BAIL/36308/2023 | Filing Date : 18-03-2023 |
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CNR | UPHC010613272023 | Date of Registration : 20-03-2023 |
Case Status
First Hearing Date | 25th April 2023 |
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Date of Decision | 25th April 2023 |
Case Status | Case Disposed |
Stage of Case | Fresh |
Bench Type | Single Bench |
Causelist Type | Fresh List |
State | UTTARPRADESH |
District | ALLAHABAD |
Petitioner/Respondent and their Advocate(s)
Petitioner | Respondent |
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1. SIYALALI Advocate - SUBHASH CHANDRA TIWARI(A/S1356/2012 ),AMIT TIWARI(A/A0688/2019 ),DEVBRAT DWIVEDI(A/D0263/2022 ),GYAN PRAKASH DWIVEDI(A/G0923/2016 ) | 1. State of U.P. Advocate - G.A.(GA/2012 ),VINOD KUMAR PANDEY(A/V0339/2018 ),DINESH MISHRA(A/D0424/2012 ) |
Category Details
Category | APPLICATION (401500) |
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Sub Category | U/s 439 Cr.P.C. for bail (minor) (401507) |
Crime Details
District | : ALLAHABAD |
Police Station | : MEJA |
Crime No. | : 839 |
Year | : 2017 |
IA Details
Application(s) Number | Party | Date of Filing | Next / Disposal Date | IA Status |
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IA/1/2023 (136533/2023) Classification :Vakalatnama |
SIYALALI Vs State of U.P. Applied by (Advocate) :SUBHASH CHANDRA TIWARI |
23-03-2023 | Pending | |
IA/2/2023 (141616/2023) Classification :Supplementry Affidavit |
SIYALALI Vs State of U.P. Applied by (Advocate) : |
24-03-2023 | Pending | |
IA/3/2023 (178847/2023) Classification :Vakalatnam with Affidavit |
SIYALALI Vs State of U.P. Applied by (Advocate) :GYAN PRAKASH DWIVEDI |
12-04-2023 | Pending |
Listing History
Cause List Type | Hon'ble Mr./Ms./Dr. Justice \ In chamber of Registrar(s)/Jt. Registrar(s) | Listing Date | Short Order |
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Fresh List | HON’BLE VIVEK KUMAR SINGH(Bench ID:5147) | 04-04-2023 | DATE FIXED |
Fresh List | HON’BLE VIVEK KUMAR SINGH(Bench ID:5147) | 23-03-2023 | DATE FIXED |
Disclaimer: Status report is based on data available on CCMS servers.